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| Sections | Particulars |
|---|---|
| Chapter XVI | Prevention of Oppression and Mismanagement |
| 246 | Application of certain provisions to proceedings under section 241 or section 245 |
| Description | The provisions of sections 337 to 341 (both inclusive) shall apply mutatis mutandis ,in relation to an application made to the Tribunal under section 241 or section 245. |
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